Section 77(1)(iii) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 77(1)(iii) in The Central Motor Vehicles Rules, 1989

(iii)[ with light green background, the registration mark and the number being in white in case of motor vehicles referred to in rule 76-B.] [Inserted by GSR 395(E), dated 16.7.1997 (w.e.f. 16.7.1997).]

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Union of India - Subsection

Section 77(1)(iii) in The Central Motor Vehicles Rules, 1989