Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(1)(b) in Rajasthan Public Trust Act, 1959 (b)to use any such building for the purpose of such public trust, or