Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Vayyaeti Srinivasarao vs Gaineedi Jagajyothi on 22 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.42                               COURT NO.15                SECTION XII-A

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36675/2023

     (Arising out of impugned final judgment and order dated 20-12-2022
     in CRP No. 551/2017, 19-07-2023 in IA No. 1/2023 in CRP No.
     551/2017 passed by the High Court Of Andhra Pradesh At Amravati)

     VAYYAETI SRINIVASARAO                                               Petitioner(s)

                                                     VERSUS

     GAINEEDI JAGAJYOTHI                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.187648/2023-CONDONATION OF DELAY
     IN FILING )

     Date : 22-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                  Mr. M Srinivas R Rao, Adv.
                                        Mr. Abid Ali Beeran P, AOR
                                        Mr. Sarath S Janardanan, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of the review petition being filed by the petitioner herein before the High Court and the time taken for its consideration, delay of 169 days in filing these special leave petitions is condoned.

Issue notice to the respondent. Stay of further proceedings in the suit, until further orders.

Signature Not Verified

Digitally signed by Neetu Sachdeva Date: 2023.09.22 16:51:42 IST (NEETU SACHDEVA) Reason:

(MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)