Supreme Court - Daily Orders
Vayyaeti Srinivasarao vs Gaineedi Jagajyothi on 22 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.42 COURT NO.15 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36675/2023
(Arising out of impugned final judgment and order dated 20-12-2022
in CRP No. 551/2017, 19-07-2023 in IA No. 1/2023 in CRP No.
551/2017 passed by the High Court Of Andhra Pradesh At Amravati)
VAYYAETI SRINIVASARAO Petitioner(s)
VERSUS
GAINEEDI JAGAJYOTHI Respondent(s)
(FOR ADMISSION and I.R. and IA No.187648/2023-CONDONATION OF DELAY
IN FILING )
Date : 22-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. M Srinivas R Rao, Adv.
Mr. Abid Ali Beeran P, AOR
Mr. Sarath S Janardanan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the review petition being filed by the petitioner herein before the High Court and the time taken for its consideration, delay of 169 days in filing these special leave petitions is condoned.
Issue notice to the respondent. Stay of further proceedings in the suit, until further orders.
Signature Not VerifiedDigitally signed by Neetu Sachdeva Date: 2023.09.22 16:51:42 IST (NEETU SACHDEVA) Reason:
(MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)