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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2)(i) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(i)Where, upon complaints received from the depositors, or otherwise, the Government is satisfied that any Financial Establishments has failed -