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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 7 vs M/S. Modern Terry Towels Ltd. on 10 January, 2023

Bench: Surya Kant, V. Ramasubramanian

     ITEM NO.34                                COURT NO.9                       SECTION XVII

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

                                         Civil Appeal      No.6344/2019

     PR. COMMISSIONER OF INCOME TAX 7                                            Appellant(s)

                                                         VERSUS

     M/S. MODERN TERRY TOWELS LTD. & ANR.                                        Respondent(s)

     (IA No.117047/2019­EXEMPTION                    FROM       FILING    C/C    OF   THE     IMPUGNED
     JUDGMENT)

     Date : 10­01­2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)
                                        Mr. Rupesh Kumar, Adv.
                                        Mr. Balaji Srinivasan, Adv.
                                        Mr. Vikas Bansal, Adv.
                                        Mr. Shashank Bajpai, Adv.
                                        Mr. T.S. Sabarish, Adv
                                        Mr. Nakul Chengappa K.K., Adv.
                                        Mr. R.B. Yadav, AOR
                                        Mrs. Anil Katiyar, AOR
     For Respondent(s)
                                        Mr. Ved Jain, Adv.
                                        Ms. Richa Mishra, Adv.
                                        Mr. Nischay Kantoor, Adv.
                                        Mr. Subodh S. Patil, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the appellant seeks and is granted two weeks’ time to have instructions whether the matter still survives on merits.

List the matter on 02­02­2023.

Signature Not Verified Digitally signed by VISHAL ANAND

(VISHAL ANAND) Date: 2023.01.11 18:28:57 IST Reason: (KAMLESH RAWAT) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)