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[Cites 0, Cited by 9] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(29) in The Maharashtra Shops and Establishments Act, 1948

(29)"Theatre" includes any premises intended principally or wholly for the exhibition of pictures or other optical effects by means of a cinematograph or other suitable apparatus or for dramatic performances or for any other public amusement or entertainment;