Supreme Court - Daily Orders
Ram Kishan vs Renu Mehta on 17 January, 2022
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.31 Court 10 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 497/2022
(Arising out of impugned final judgment and order dated 21-12-2021
in CR No. 7553/2018 passed by the High Court Of Punjab & Haryana at
Chandigarh)
RAM KISHAN Petitioner(s)
VERSUS
RENU MEHTA & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 17-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Sanchar Anand, Adv.
Mr. Anant Kumar Vatsya, Adv.
Mr. Sameer Singh, Adv.
Ms. Neelam Singh Adv.
Mr. Vijay Kumar Singh, Adv.
Mr. Sahil Lochab, Adv.
Mr. Devendra Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(BABITA PANDEY) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.01.18 16:27:18 IST Reason: