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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(1)(f) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(f)A quarterly inspection of the office of the Special Tahsildar (Social Security Scheme) shall be made by the Collector or District Revenue Officer and a monthly inspection by the Revenue Divisional Officer.