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State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978

11. Control.

(1)The general superintendence and control over the Chief Inspector and Inspectors shall vest in such person as the Government may by notification in the Gazette, appoint.
(2)Subject to the control of the persons appointed under sub-section (1), the Inspectors shall be subordinate to and under the control of the Chief Inspector.