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Bombay High Court

The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 19 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                              Board Sr.No.:-16

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 652 OF 2021

 The Dy. Directoremployees State Insurance    ....PETITIONER
 Corporation
             V/S
 Lodha Developers Pvt. Ltd.                ....RESPONDENT

None for Respondent Mr. Jeet Gandhi for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 19th June, 2023 P.C. :

S. O. to 24/07/2023 .
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