Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 98 in Delhi Wakf Board Regulations, 1963 98. Calling of reports, etc. from mutwallis. - The Secretary shall have the power to call reports, returns, budgets and other documents from the mutwallis of registered wakfs.
