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[Cites 0, Cited by 0] [Section 224] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 224(1) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(1)A rights issue shall be open for subscription in India for a period as applicable under the laws of its home country but in no case less than ten days.