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Telangana High Court

P. Lingam vs The State Of Telangana on 27 November, 2024

Author: B. Vijaysen Reddy

Bench: B. Vijaysen Reddy

        HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY

                  WRIT PETITION No.21885 OF 2024

ORDER :

(ORAL) Ms. Vanaparthi Vaishali, learned counsel for the petitioners, seeks permission of this Court to withdraw this writ petition and to that effect, letter dated 25.11.2024 was addressed to the Registry.

2. Permission is accorded.

3. Accordingly, this writ petition is dismissed as withdrawn. There shall be no order as to costs.

As a sequel thereto, miscellaneous applications, if any, pending in this writ petition, stand closed.

______________________ B. VIJAYSEN REDDY, J November 27, 2024 RRK