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State of Goa - Section

Section 7 in The Goa Tax on Entry of Goods Act, 2000

7.

-25-2000/LA. - An Act to provide for the levy of tax to regulate the use of facilities, infrastructure, etc., provided in the State of Goa on entry of goods into its local areas for consumption, use or sale therein.Be it enacted by the Legislative Assembly of Goa in the Fifty-first Year of the Republic of India as follows:-