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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(a) in The Pepsu Tenancy and Agricultural Lands Act, 1955

(a)[-] [Clause (a) of sub-section (1) omitted. by Pepsu Act No. 15 of 1956].