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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(a) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(a)lands taken over from non-protected tenants, ten times in case of dry lands and five times in case of wet lands;