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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(d) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(d)The parallel marketeer of liquefied peroleum gas shall submit a monthly return before the 15th day of the following month giving details of liquefied petroleum gas produced and or imported port-wise, to the Ministry of Petroleum and Natural Gas.