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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(b) in The Haryana Cattle Fairs Act, 1970

(b)for a second or subsequent offence, be punishable with imprisonment which may extend to one year or with fine which may extend to five thousand rupees or with both :