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Rajasthan High Court - Jodhpur

R.S.R.T.C.Jaipur And Ors vs Arpit Kulshresth And Ors on 9 November, 2021

Author: Devendra Kachhawaha

Bench: Devendra Kachhawaha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Misc. Appeal No. 1476/2009

                                   RSRTC, Jaipur & Ors.
                                                                                                     ----Appellant
                                                                      Versus
                                   Arpit Kulshresth & Ors.
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Bhuvneshwar Singh Rathore.
                                   For Respondent(s)        :     Mr. Naresh Singh on behalf of
                                                                  Mr. Rakesh Arora.



                                         HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order 09/11/2021 As per Office report, PF and Notices for respondent No.3 have been filed.

Office is directed to issue the notices forthwith. Rule is made returnable within a period of four weeks.

List the matter after six weeks, as prayed.

(DEVENDRA KACHHAWAHA),J 62-Mohan/-

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