Rajasthan High Court - Jodhpur
R.S.R.T.C.Jaipur And Ors vs Arpit Kulshresth And Ors on 9 November, 2021
Author: Devendra Kachhawaha
Bench: Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1476/2009
RSRTC, Jaipur & Ors.
----Appellant
Versus
Arpit Kulshresth & Ors.
----Respondent
For Appellant(s) : Mr. Bhuvneshwar Singh Rathore.
For Respondent(s) : Mr. Naresh Singh on behalf of
Mr. Rakesh Arora.
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA
Order 09/11/2021 As per Office report, PF and Notices for respondent No.3 have been filed.
Office is directed to issue the notices forthwith. Rule is made returnable within a period of four weeks.
List the matter after six weeks, as prayed.
(DEVENDRA KACHHAWAHA),J 62-Mohan/-
(Downloaded on 09/11/2021 at 08:20:47 PM) Powered by TCPDF (www.tcpdf.org)