Patna High Court - Orders
Suresh Nandan Sinha vs Union Of India & Ors on 28 June, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1593 of 2016
In
Civil Writ Jurisdiction Case No. 2653 of 2014
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1. Suresh Nandan Sinha
.... .... Appellant/s
Versus
1. Union of India
2. National Horticulture Board (NHB), through managing Director, NHB,
Ministry of Agriculture Government of India The above two Addressed
at National Horticulture Board, Ministry of Agriculture, Govt. of India,
Gurgaon- 122015 (Haryana)
3. Asst Director, National Horticulture Board (NHB), 501-502, Verma
Centre, boring Road, Patna- 800 001
4. The Manager, Samastipur Kshetriya Gramin Bank At & P.O.-
Kalyanpur, Via- Dalsingsarai, P.S.- Bibhutipur, Distt- Samastipur
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Subodh Chandra Jha, Advocate
Mr. Purushottam Prasad, Advocate
For the Respondent/s : Mr. Ranjeet Kumar Pandey, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 28-06-2017Learned counsel for the petitioner prays for permission to withdraw the application.
The application is dismissed as withdrawn.
(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) K.C.jha/-
U