Section 10 in Bihar Preservation and Improvement of Animals Rules, 1960
10. Tests to which infective animals may be subjected under Section 12.
- If the Veterinary Officer suspects that any animal is infective, he may put the animal to any biological or laboratory tests in the manner considered necessary including -(a)(Double intradermal) allergic test for tuberculosis and Johne's disease:(b)Mallein test for Glanders and Farcy disease; and(c)Agglutination test for bovine contagious abortion and baciliary while diarrhoea of fowls.
