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State of Andhra Pradesh - Section

Section 40 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

40. Penalty for contraventions for which no specific penalty is provided -

Whoever contravenes any provisions of this Act or the rules made there under, for the contravention of which no penalty has been separately provided in this Act, shall be liable to penalty as may be prescribed.