Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 164(1)] [Section 164] [Entire Act]

Union of India - Subsection

Section 164(1)(h) in The Companies Act, 2013

(h)he has not complied with sub-section (3) of section 152.