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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3)(d) in The Rajasthan Minor Mineral Concession Rules, 1986

(d)Search for and obtaining the samples of minerals on the surface by chipping of outcrops without involving any disturbance of the soil by way of bore hole, pit, trench or otherwise.