Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(l) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (l)"reserved forest" means any forest land settled and notified by the Government as reserved forest;
