Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(1)(a) in The Karnataka Excise Act, 1965

(a)fails to produce such licence or permit on the demand of any Excise Officer or of any other person duly empowered to make such demand; or