Madhya Pradesh High Court
Smt. Sunita Mahtur vs The State Of Madhya Pradesh Department ... on 12 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15647 of 2023 (SMT. SUNITA MAHTUR Vs THE STATE OF MADHYA PRADESH DEPARTMENT OF PUBLIC INSTRUCTIONS AND OTHERS) Dated : 12-09-2023 Parties through their counsel.
As prayed by counsel for the petitioner, a week's time is granted to carry out the amendment.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/12/2023 6:29:25 PM