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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(1) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(1)The Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 1976 (No. 17 of 1976) is hereby repealed.