Punjab-Haryana High Court
Raminder Kaur vs Sukhraj Bahadur Singh And Anr on 24 February, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
114-1311
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CR No.1311 of 2015
Date of Decision:24.02.2015
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Raminder Kaur @ Raminder Pal Kaur
. . . . Petitioner
Vs.
Sukhraj Bahadur Singh and another
. . . .Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present:Mr.L.M. Gulati, Advocate,
for the petitioner.
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RAKESH KUMAR JAIN, J. (ORAL)
After arguing for some time, learned counsel for the petitioner prays for withdrawal of the petition.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN) 24.02.2015 JUDGE Vivek VIVEK PAHWA 2015.02.24 14:22 I attest to the accuracy and authenticity of this document