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Supreme Court - Daily Orders

Application For C/Delay In Employing A ... vs (Application For C/Delay In Employing A ... on 8 July, 2019

Author: R. Subhash Reddy

Bench: R. Subhash Reddy

     ITEM NO.6                             COURT NO.15                 SECTION VIII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 17385/2019

     ALOK KUMAR,ADVOCATE                                                   Applicant

     (APPLICATION FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY
     MR. ALOK KUMAR, ADVOCATE TO BE LISTED BEFORE CHAMBER JUDGE ON
     8.7.2019)

     Date : 08-07-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE R. SUBHASH REDDY
                                              [IN CHAMBER]



     For Petitioner(s)
                                       Mr. Alok Kumar, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay of four days, in employing a registered clerk under Order IV, Rule 5 (VIII), of the Supreme Court Rules, is condoned.

     (KAVITA PAHUJA)                                                     (ANJU DUA)
     COURT MASTER (SH)                                                 BRANCH OFFICER




Signature Not Verified

Digitally signed by
DEEPAK SINGH
Date: 2019.07.10
22:21:07 IST
Reason: