Supreme Court - Daily Orders
Application For C/Delay In Employing A ... vs (Application For C/Delay In Employing A ... on 8 July, 2019
Author: R. Subhash Reddy
Bench: R. Subhash Reddy
ITEM NO.6 COURT NO.15 SECTION VIII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 17385/2019
ALOK KUMAR,ADVOCATE Applicant
(APPLICATION FOR C/DELAY IN EMPLOYING A REGISTERED CLERK FILED BY
MR. ALOK KUMAR, ADVOCATE TO BE LISTED BEFORE CHAMBER JUDGE ON
8.7.2019)
Date : 08-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
[IN CHAMBER]
For Petitioner(s)
Mr. Alok Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of four days, in employing a registered clerk under Order IV, Rule 5 (VIII), of the Supreme Court Rules, is condoned.
(KAVITA PAHUJA) (ANJU DUA)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2019.07.10
22:21:07 IST
Reason: