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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Mizoram - Subsection

Section 67(1) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(1)Every such award shall also state the amount of costs incurred in the proceeding under this Chapter, and by what persons and in what proportions they are to be paid.