Section 95(1)(b) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Uttar Pradesh - Subsection

Section 95(1)(b) in The U.P. Panchayat Raj Act, 1947

(b)by an order in writing call for and inspect a book or document in the possession or under the control of a [Gram Panchayat] [Substituted by U.P Act No. 9 of 1994.] or a Joint Committee [***] [Omitted 'or a Nyaya Panchayat' by U.P. Act No. 6 of 2017.];

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State of Uttar Pradesh - Subsection

Section 95(1)(b) in The U.P. Panchayat Raj Act, 1947