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State of Bihar - Section

Section 35 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

35.

An officer is entitled to draw the pay of the third stage of the time-scale as soon as he is confirmed in his appointment:Provided that if the confirmation of the officer be delayed, the officer will be entitled on confirmation to draw pay at that stage in the time-scale to which he would have been entitled had there been no delay in his confirmation.