Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(8)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(8)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(iii)The rear setback and front setback shall not be less than 3.0 metres and 1.5 metres respectively.