Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114A(2)] [Section 114A] [Entire Act] Union of India - Subsection Section 114A(2)(zaa) in The Insurance Act, 1938 (zaa)the manner of receipt of premium to be specified under sub-section (6) of section 64VB;