Andhra Pradesh High Court - Amravati
S.Veerudu vs State Of Andhra Pradesh on 28 September, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.21570 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
28.09.2021 DVSS, J
Government Pleader for Services-IV
appears for all the respondents and seeks
time to file counter. List on 02.11.2021 in motion list.
____________ DVSS,J KLP SL. DATE ORDER OFFICE NO. NOTE