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Andhra Pradesh High Court - Amravati

S.Veerudu vs State Of Andhra Pradesh on 28 September, 2021

          HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.21570 of 2021
                      PROCEEDING SHEET
SL.     DATE                       ORDER                         OFFICE
NO.                                                               NOTE
      28.09.2021 DVSS, J


                   Government     Pleader   for   Services-IV
                appears for all the respondents and seeks

time to file counter. List on 02.11.2021 in motion list.

____________ DVSS,J KLP SL. DATE ORDER OFFICE NO. NOTE