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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in Telangana Vaidya Vidhana Parishad Act, 1986

(2)The Commissionerate shall be a body corporate having perpetual succession and a common seal, with power, subject to the provisions of this Act and rules made thereunder, to acquire hold and dispose of property, and to enter into contracts, and shall by the said name sue and be sued.