Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 22 in Gauhati University Loans and Advances Rules, 1959 22. Advance for purchase of motor cars. - An advance may be granted to an officer or teacher drawing a monthly substantive pay of Rs. 400 or more for the purchase of a motor car.
