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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(4)(a) in Visvesvaraya Technological University Act, 1994

(a)a grant not less than the net expenditure incurred in the financial year immediately proceeding the appointed day in respect of the activities of the Colleges of Engineering, Technology and allied sciences which are transferred to the University and the Divisions of the University;