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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(a)it is delivered to the Registrar for registration in Form No.3 within fifteen days immediately preceding the date of the passing of the resolution for winding up of LLP;