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[Cites 0, Cited by 0] [Section 157(3)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(3)(xxxi) in The Trade Marks Act, 1999

(xxxi)the salaries and allowances and other conditions of service of the officers and other employees of the Appellate Board under sub-section (2) and the manner in which the officers and other employees of the Appellate Board shall discharge their functions under sub-section (3) of section 90;