Gujarat High Court
Vvf vs Union on 14 December, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
Gujarat High Court Case Information System
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SCA/5033/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 5033 of 2011
=========================================================
VVF
LTD & 1 - Petitioner(s)
Versus
UNION
OF INDIA & 2 - Respondent(s)
=========================================================
Appearance
:
NANAVATI
ASSOCIATES for
Petitioner(s) : 1 - 2.
NOTICE SERVED for Respondent(s) : 1 - 3.
DS
AFF.NOT FILED (N) for Respondent(s) : 1, 3,
MR PS CHAMPANERI for
Respondent(s) : 1,
MR DARSHAN M PARIKH for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA
and
HONOURABLE
MR.JUSTICE J.B.PARDIWALA
Date
: 14/12/2011
ORAL
ORDER
(Per : HONOURABLE THE ACTING CHIEF JUSTICE MR.BHASKAR BHATTACHARYA) To enable the respondent no.2 to bring appropriate stay from the Supreme Court of India, the matter is adjourned till January 24, 2012.
[BHASKAR BHATTACHARYA, ACTING CJ.] [J.B.PARDIWALA, J.] pirzada/-
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