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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(e) in Andhra Pradesh Sports Authorities Act, 1988

(e)[ the Government may be notification, increase or decrease of Members both in Ex-officio as well as Members to be appointed by the Government, according to the need of the State Sports Authority.] [Added by Act No. 5 of 2010, dated 8.4.2010.]