Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37U(1)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(1)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)Top soil so stacked shall be utilized for plantation or for restoration and rehabilitation of the land no longer required for mining operations or for stabilizing/landscaping the overburden dumps.