Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(c) in The Karnataka Souharda Sahakari Act, 1997

(c)have powers to endorse, sign, negotiate cheques and other negotiable instruments and operate the bank accounts of the Co-operative;