Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(16) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955 (16)that there shall be no age-limit in case of persons repatriated from Pakistan during the 1971 Indo-Pak-War.
