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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(m) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(m)"Traffic and Transportation Use" means use of any land or building or part thereof for the purpose of transportation of human beings, goods services and such other uses incidental to transportation uses;