Supreme Court - Daily Orders
Commissioner Of Customs, Central ... vs Alliance One Industries India Pvt. Ltd. ... on 16 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). OF 2018
(Diary No(s).14831/2018)
COMMISSIONER OF CUSTOMS,
CENTRAL EXCISE & SERVICE TAX ...APPELLANT(S)
VERSUS
M.L. AGRO PRODUCTS LTD. ETC. ETC. ...RESPONDENT(S)
WITH
CIVIL APPEAL NOS. /2018 (D.NO.16931/2018)
O R D E R
1. Delay condoned.
2. Heard the learned counsel for the appellant and perused the relevant material.
3. We do not find any legal and valid ground for interference. Admission is refused and the civil appeal(s) are, accordingly, dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI)
NEW DELHI
JULY 16, 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.07.21
09:57:07 IST
Reason:
ITEM NO.5 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 14831/2018 COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX, GUNTUR Appellant(s) VERSUS M.L. AGRO PRODUCTS LTD. ETC.ETC. Respondent(s) (FOR ADMISSION and IA No.75858/2018-STAY APPLICATION and IA No.75856/2018-CONDONATION OF DELAY IN FILING APPEAL) WITH Diary No(s). 16931/2018 (XVII) ( IA No.84359/2018-CONDONATION OF DELAY IN FILING and IA No.84361/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.84360/2018-STAY APPLICATION) Date : 16-07-2018 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. A.N.S. Nadkarni, ASG Ms. Nisha Bagchi, Adv.
Mr. Rohit Bhat, Adv.
Ms. B. Sunita Rao, Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals are dismissed in terms of the signed order.
Consequently, pending application(s), if any, shall stand disposed of.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)