Section 30 in The Legal Metrology (Packaged Commodities) Rules, 2011
30. Compilation of lists of manufacturers or packers and their circulation.
- The Director/ Controller shall compile a State-wise list of the manufacturers and packers registered by him under rule 29 and shall circulate such list to the Controller of the concerned State to enable the Controller to take, or cause to be taken, samples at the premises of the manufacturer or, where the manufacturer is not the packer, of the packer.
