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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(5)(h) in Telangana Value Added Tax Act, 2005

(h)[ every dealer liable to pay tax under sub-section (9) of section 4 of the Act.] [Added by Act No.10 of 2006.]